Supreme Court - Daily Orders
S H Medical Centre Hospital vs State Of Kerala on 29 October, 2014
Bench: Sudhansu Jyoti Mukhopadhaya, V. Gopala Gowda
CHAMBER MATTER SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2112/2014 In C.A. No. 665/2014
S H MEDICAL CENTRE HOSPITAL Petitioner(s)
VERSUS
STATE OF KERALA AND ORS Respondent(s)
(With appln. (s) for c/delay in filing review petition)
Date : 29/10/2014 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON'BLE MR. JUSTICE V. GOPALA GOWDA
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review petition is dismissed in terms of the Signed Order.
(Neeta) (Suman Jain)
Sr. P.A. COURT MASTER
(Signed Order is placed on the file) Signature Not Verified Digitally signed by Neeta Sapra Date: 2014.11.01 12:18:50 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (CIVIL) NO. 2112 OF 2014 IN CIVIL APPEAL NO. 665 OF 2014 S H MEDICAL CENTRE HOSPITAL Petitioner(s) VERSUS STATE OF KERALA AND ORS Respondent(s) O R D E R Delay in filing the review petition is condoned. We have carefully perused the Review Petition and the connected papers. We are convinced that the order against which review has been sought, does not suffer from any error apparent, warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
.............................J. [SUDHANSU JYOTI MUKHOPADHAYA] ............................J. [V. GOPALA GOWDA] NEW DELHI OCTOBER 29, 2014