Allahabad High Court
Shambhu Nath Tewari (U/A 227) vs Additional District Judge Sultanpur on 28 January, 2010
Court No. - 19 Case :- MISC. SINGLE No. - 1096 of 2009 Petitioner :- Shambhu Nath Tewari (U/A 227) Respondent :- Additional District Judge Sultanpur Petitioner Counsel :- M.A.Siddiqui Respondent Counsel :- C.S.C. Hon'ble S.C. Chaurasia J.
After arguing at length, the learned counsel for the petitioners submits that the case may be listed for tomorrow, so that he may produce the relevant law on the point.
List on 29.01.2010.
Order Date :- 28.1.2010 psd