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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(12)(a) in Ajmer Development Authority Act, 2013

(a)an owner or any person who, but for a contract, express or implied, is paying or is liable to pay rent to the owner of any building or land; or