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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(3)(d) in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

(d)contain a clear statement of facts of the case and grounds relied upon by the aggrieved person in support of the appeal;