Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 76 in The Companies (Amendment) Act, 2000

76. Amendment of section 187B.- In section 187B of the principal Act, after sub- section (6), the following sub- section shall be inserted, namely:-" (7) The provisions of this section shall not apply on and after the commencement of the Companies (Amendment) Act, 2000 .".