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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(6) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(6)The Grievance Redressal and Dispute Resolution Committee may also order a field enquiry in connection with the contentions made by the applicants and respondents and also with reference to the records submitted before it.