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State of Haryana - Section

Section 881 in Punjab Jail Manual

881. Officers to submit periodical reports.

- Every Superintendent of a prison in whose custody any State prisoner is, must, on the 15th of January and 15th of June of each year, submit to the Commissioner of the Division a report on the conduct, health and comfort of such prisoner; and also submit a copy of this report to the Inspector-General, for information.