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State of Andhra Pradesh - Section

Section 37 in THE ANDHRA PRADESH ANIMAL FEED (REGULATION OF MANUFACTURE, QUALITY CONTROL, SALE AND DISTRIBUTION) ACT, 2020

37. Penalty for feed containing extraneous matter -

Any person whether by himself or by any other person on his behalf manufactures for sale or stores or sells or distributes or imports any animal feed containing extraneous matter, shall be liable to a penalty as may be prescribed.