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State of Uttar Pradesh - Section

Section 763 in Rules under the United Provinces Excise Act, 1910

763. Arrangement for stills, etc.

- The distiller shall also arrange his stills that spirit shall discharge into closed and locked receivers of such pattern that no spirit can be removed from them unless they are unlocked. The Excise Commissioner may require the distiller to affix to any receiver an apparatus which will prevent the supply and discharge cocks being open at the same time.