Section 15(3A) in The Rajasthan Municipalities (Class IV Service) Rules, 1964
(3A)[ Rajasthan Civil Services (Conduct) Rules, 1971 as amended from time to time.] [Inserted by Notification No. Tax/F. 2(36)LSG/74 136423-634 dated 7-10-1976, Published in Rajasthan Gazette, Part IV-C dated 28-10-1976, page No. 422.]
