Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa (State) Council for Child Welfare Rules, 1996

(3)The rules contained in the scheme for administration of Utkal Balashrams provided in the second Schedule to the notification referred to in sub-rule (2) shall be deemed to have been substituted by the rules.State Council