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State of Rajasthan - Section

Section 7 in The (Rajasthan) Garden Ground Rules, 1961

7.

When the ground is required for exhibition etc. by any commercial organisation, a rent of Rs. 250/-per day shall be charged and a sum of Rs. 1000/- shall be charged in advance towards the security money. Such security money may be adjusted to cover the charges in case of damages etc. that may be caused to the ground and its premises. During this period ground will remain close for others. This reservation shall be done by the Supdt. Garden, Jaipur:Provided that if such exhibition is organised for any philanthropic purposes than a concession up to 50% of rental charges shall be allowed if applied for.