Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(5)"Comprehensive command area development" includes-
(a)Systematic land development for conservation of land and water;
(b)Water use management for optimum use of water, including irrigation by turns, volumetric measurement of water and other enabling measures to avoid waste, water logging, salinity, alkalinity and the like;
(c)Conjunctive use of surface and ground water for multiple cropping and proper utilization of available water resources;
(d)Modernization and remodeling of existing irrigation systems for optimum use of water and land resources; and
(e)Regulation, maintenance and repairs of irrigation systems;