Patna High Court - Orders
Kusheshwar Mishra & Ors vs Manju Devi & Ors on 18 July, 2013
Author: V. Nath
Bench: V. Nath
Patna High Court FA No.209 of 2007 (9) dt.18-07-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.209 of 2007
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Kusheshwar Mishra & Ors
.... .... Appellant/s
Versus
Manju Devi & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Naresh Chandra Verma
Mr. Arun Kumar Lal
Mr. Ram Kumar Singh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
9 18-07-2013The learned counsel appearing for the sole respondent submits that she has just now received the copy of interlocutory application (I.A.No.2889/13) and seeks one week adjournment to seek instruction.
As prayed for, put up this matter after a week.
(V. Nath, J) Nitesh/-