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Patna High Court - Orders

Kusheshwar Mishra & Ors vs Manju Devi & Ors on 18 July, 2013

Author: V. Nath

Bench: V. Nath

           Patna High Court FA No.209 of 2007 (9) dt.18-07-2013




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                            First Appeal No.209 of 2007
                        ======================================================
                        Kusheshwar Mishra & Ors
                                                                         .... .... Appellant/s
                                                       Versus
                        Manju Devi & Ors
                                                                        .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Appellant/s  : Mr. Naresh Chandra Verma
                                                  Mr. Arun Kumar Lal
                                                  Mr. Ram Kumar Singh

                        For the Respondent/s : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE V. NATH
                        ORAL ORDER

9     18-07-2013

The learned counsel appearing for the sole respondent submits that she has just now received the copy of interlocutory application (I.A.No.2889/13) and seeks one week adjournment to seek instruction.

As prayed for, put up this matter after a week.

(V. Nath, J) Nitesh/-