Delhi High Court - Orders
Commissioner Of Income Tax ... vs Ishu Finance & Investment Pvt. Ltd on 20 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~A-206 to 211
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2916/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-II ..... Petitioner
Through: Mr.Sanjay Kumar, Advocate with
Ms.Easha Kadian, Advocate.
versus
ISHU FINANCE & INVESTMENT PVT. LTD ..... Respondent
Through:
+ W.P.(C) 2917/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-II ..... Petitioner
Through: Mr.Sanjay Kumar, Advocate with
Ms.Easha Kadian, Advocate.
versus
KAMLA GARG ..... Respondent
Through:
+ W.P.(C) 2918/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-II ..... Petitioner
Through: Mr.Sanjay Kumar, Advocate with
Ms.Easha Kadian, Advocate.
versus
MAMRAM LIMITED ..... Respondent
Through:
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:21.04.2022
20:23:01
+ W.P.(C) 2920/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-II ..... Petitioner
Through: Mr.Sanjay Kumar, Advocate with
Ms.Easha Kadian, Advocate.
versus
SYMPHONY CELEBRATORS PVT. LTD ..... Respondent
Through:
+ W.P.(C) 2921/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-II ..... Petitioner
Through: Mr.Sanjay Kumar, Advocate with
Ms.Easha Kadian, Advocate.
versus
SANJAY GUPTA ..... Respondent
Through:
+ W.P.(C) 2922/2014
COMMISSIONER OF INCOME TAX (CENTRAL)-II ..... Petitioner
Through: Mr.Sanjay Kumar, Advocate with
Ms.Easha Kadian, Advocate.
versus
RAM KISHAN GUPTA ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:21.04.2022
20:23:01
ORDER
% 20.04.2022 At request, list on 5th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 20, 2022 TS Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:21.04.2022 20:23:01