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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Central Vigilance Commission (Staff) Rules, 2007

(c)"Other officers and employees of the Commission" means the officers and employees of the Commission and includes those appointed on deputation by the Commission from the Central Government or State Government or Public Sector Undertakings;