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State of Maharashtra - Section

Section 61 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

61. [ Declaration of result. [Substituted by G. N. No. CSC. 2179/23298-15-C-(98), dated 18.6.1980 (M.G.G., Part IV-B, Extraordinary p. 513).]

- The Returning Officer shall then declare the candidate to whom the highest number of valid votes has been given as having been elected and certify the return of election Form XII and where the Collector himself is not the Returning Officer he shall send signed copies thereof to the Collector as soon as possible.]