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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2) in The Orissa Co-operative Societies (Elections to the Committees) Rules, 1992

(2)As each voter enters polling station, the Presiding Officer or the Polling Officer authorised by him in this behalf, shall check the voter's name and other particulars with the relevant entry in the copy of the final electoral roll with him, and then call out the serial number, name and other particulars of the voter, and if satisfied that the voter fulfils the description read out and there is no challenge to his identity, shall, issue ballot paper [of the Constituency to which he/she belongs] [Substituted vide O.G.E. No. 1123 dated 14.7.2005.]:[* * *] [Deleted vide Orissa Gazette Extraordinary No. 390, dated 27.3.1997.]