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[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(o) in The Tamil Nadu Co-Operative Societies Act, 1983

(o)provide for the formation and maintenance of a register of members and where the liability of the members is limited by shares, of a register of shares;