Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(2)(ii) in Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984 (ii)officers and other employees working in any local authority, whose salaries and allowances are paid out of the Consolidated Fund of the State;