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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(3) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(3)In the event of change of category, the clinical establishment shall surrender the certificate in original and apply afresh for grant of certificate of registration alongwith such fee, as may be prescribed.