Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(2) in The Orissa Municipal Employees' Pension Rules, 1989

(2)Any amount so placed by the Director and remaining undisbursed to a pensioner due to death or other reasons shall be redeposited in the account maintained by the concerned Executive Officer under Sub-rule (4) of Rule 84.Chapter-XI Sanction of family pension