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Punjab-Haryana High Court

Sant Ishar Singh Educational And ... vs Union Of India And Others on 11 March, 2011

Author: Mahesh Grover

Bench: Mahesh Grover

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                     CWP No.13524 of 2010 (O&M)
                       Decided on : 11-03-2011

Sant Ishar Singh Educational and Charitable Society (Regd.)

                                                      ....Petitioner

                   VERSUS

Union of India and others
                                                      ....Respondents

CORAM:- HON'BLE MR. JUSTICE MAHESH GROVER Present:- Mr. Rajiv Atma Ram, Sr. Advocate with Mr.Arjun Partap Atma Ram , Advocate for the petitioner. Mr.Harish Rathee, Sr. DAG, Haryana Mr. Gurminder Singh, Advocate for the respondent no.2. MAHESH GROVER, J Learned counsel for the petitioner prays for permission to withdraw the instant petition.

Permitted to do so.

Dismissed as withdrawn.



March 11, 2011                               (Mahesh Grover)
rekha                                            Judge