Punjab-Haryana High Court
Sant Ishar Singh Educational And ... vs Union Of India And Others on 11 March, 2011
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.13524 of 2010 (O&M)
Decided on : 11-03-2011
Sant Ishar Singh Educational and Charitable Society (Regd.)
....Petitioner
VERSUS
Union of India and others
....Respondents
CORAM:- HON'BLE MR. JUSTICE MAHESH GROVER Present:- Mr. Rajiv Atma Ram, Sr. Advocate with Mr.Arjun Partap Atma Ram , Advocate for the petitioner. Mr.Harish Rathee, Sr. DAG, Haryana Mr. Gurminder Singh, Advocate for the respondent no.2. MAHESH GROVER, J Learned counsel for the petitioner prays for permission to withdraw the instant petition.
Permitted to do so.
Dismissed as withdrawn.
March 11, 2011 (Mahesh Grover) rekha Judge