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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(b) in Rajasthan Civil Services (Conduct) Rules, 1971

(b)The expression 'technical officer' refers holding posts of technical nature in or under the Medical and Health, Agriculture, Veterinary, Forest, Public Works and Mines and Geology Departments of the State or in State Owned Factories or Production Centers under the Control of the Industries Department of the State; and