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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(b) in Bihar Boilers Attendants' Rules, 1948

(b)he is able-
(i)to stoke a boiler including cleaning and banking fires, in a workman like manner;
(ii)to show how avoidable smoke may be prevented;
(iii)to blow through and test the correctness or water-gauge glasses and test cooks;
(iv)to replace a gauge glass and show how a false water-level might be shown;
(v)to ease a safety valve and use a blow down cock or valve;
(vi)to adjust a high steam and low water safety valve and renew a fusible plug;
(vii)to joint a manhole or handhole door or any cover or flange in the steam or feed pipes;
(viii)to pack pump or valve chest glands;
(ix)to grind and adjust cocks and valves;
(x)to take a donkey pump or injector to pieces and replace in working order.