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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(1)(d) in The Goa, Daman and Diu Chit Funds Act, 1973

(d)refusing to release the property charged by way of security or to order, the release of the cash security or the Government securities under sub-section (6) or sub-section (7) of section 12;