Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Meghalaya - Subsection Section 4(5) in Rules for the Grants-In-Aid to District Councils for Implementation of Forest Schemes (5)A Subsidiary Cash Book should be maintained by the Council separately for the amount received as grants for Forest Schemes.
