Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 432(7)] [Section 432] [Entire Act]

State of Tamilnadu - Subsection

Section 432(7)(f) in The Coimbatore City Municipal Corporation Act, 1981

(f)for the payment or appointment of money payable on account of pipes or drains common to more premises than one;