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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2)(d) in The Delhi (Urban Areas) Tenants Relief Act, 1961

(d)in the case of a person who is a member of the Armed Forces of the Union, on the date of his discharge from service or of his posting to the reserve;