Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28(1)] [Section 28] [Entire Act] State of West Bengal - Subsection Section 28(1)(a) in The Bengal Money-Lenders Act, 1940 (a)give to the assignee notice in writing that the debt, interest thereon, agreement or security is affected by the operation of this Act, and