Bombay High Court
R. Parthasarathy vs National Collateral Management ... on 18 October, 2023
Author: Abhay Ahuja
Bench: Abhay Ahuja
1-COMSS-28-2009.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.28 OF 2009
R. PARTHASARATHY )...PLAINTIFF
V/s.
NATIONAL COLLATERAL MANAGEMENT )
SERVICES LIMITED )...DEFENDANT
Mr.Rohan Cama i/by T.N.Tripathi & Co., Advocate for the Plaintiff.
None for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 18th OCTOBER 2023
P.C. :
1. Mr.Cama, learned Counsel for the Plaintiff, appears and seeks some accommodation on the ground of medical emergency.
Learned Counsel submits that he has already informed the other side.
2. Accordingly, list on 31st October 2023 at 2.30 p.m. (ABHAY AHUJA, J.) avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 18/10/2023 19:14:11