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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(4) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(4)The seats in which Pre-Medical students seek re-admission shall, if the regulations in force in any of the Medical or Dental Colleges in West Bengal so require, be excluded from the total number of seats available for new admission as announced under sub-section (1).