Section 7(1)(a) in The Textiles Committee Act, 1963

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Union of India - Subsection

Section 7(1)(a) in The Textiles Committee Act, 1963

(a)all moneys transferred to it under clause (a) of sub-section (2) of section 24;

(aa)[ the proceeds of the duty of excise made over to the Committee by the Central Government under section 5F;] [Inserted by Act 51 of 1973, s. 7]