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State of Madhya Pradesh - Section

Section 39 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

39. Indemnity to persons acting under this Act.

- No suit, prosecution or other legal proceedings shall be instituted against any person for anything which is in good faith done or intended to be done under this Act or under the rules or regulations made thereunder.