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State of Uttar Pradesh - Section

Section 64 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

64.

No head of the institution shall be allowed to cross the efficiency bar unless he has proved to be an able guide and efficient supervisor of the students and teachers and has built up the right tone in the institution, achieved satisfactory academic standard, organized co-curricular activities satisfactorily kept himself abreast of progressive educational thought, development and his integrity is certified.