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State of Chattisgarh - Section

Section 5 in Chhattisgarh State Upcharyagriha Tatha Rogopchar Sambandhi Sthapanaye Anugyapan Niyam, 2013

5. Office of the Supervisory Authority.

- The Supervisory Authority shall maintain an office to be designated as "Office of ( district name) Clinical Establishment Registration and Licensing Authority". The office shall work as the Secretariat of the District Committee. The office shall be served by staff who shall report to the Chairperson of the District Committee.