Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 62 in Andhra Pradesh Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

62. The Office of the President Federation of Sericulturists and Silk Weavers Co-operative Societies Limited, Hyderabad.