Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(a) in The Jammu and Kashmir State Vigilance Commission Act, 2011

(a)summoning and enforcing the attendance of any person from any part of India and examining him on oath;