Madhya Pradesh High Court
Manrega Gram Rozgar Sahayak/ Shayak ... vs The State Of Madhya Pradesh on 24 July, 2024
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-6694-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 6694 of 2023 (MANREGA GRAM ROZGAR SAHAYAK/ SHAYAK SACHIV MAHASANGH MADHYA PRADESH HEAD OFFICE 48/3A SAKET NAGAR B AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 24-07-2024 Shri Vivek Pateriya - Advocate for the petitioners.
As prayed, three weeks' time is granted to learned counsel for the petitioners to file additional documents.
List after three weeks.
(SANJAY DWIVEDI) JUDGE Prachi Signature Not Verified Signed by: PRACHI PANDEY Signing time: 25-07-2024 10:39:33