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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Uttar Pradesh - Subsection

Section 44(2)(a) in The U.P. Co-operative Societies Act, 1965

(a)with a view to aid the growth of co-operative societies, in general or of any class of co-operative societies, subscribe directly to the share capital of a co-operative society with limited liability with its consent;