Jammu & Kashmir High Court - Srinagar Bench
Fayaz Ahmad Lone Alias Bosha vs Union Territory Of J And K And Ors on 7 March, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
S. No. 84
Regular list
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
WP(Crl) 309/2022
FAYAZ AHMAD LONE ALIAS BOSHA ...Petitioner(s)
Through: None
Vs
UNION TERRITORY OF J AND K AND ORS ...Respondent(s)
Through: Mr. Sajad Ashraf, GA
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
07.03.2023 Await appearance of the petitioner. Adjourned. List on 31.03.2023.
Learned counsel for the respondents is directed to keep the detention record available on the next date of hearing.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 07.03.2023 AAMIR