Supreme Court - Daily Orders
Mr. Rashmikant Kundalia & Others vs Union Of India on 27 March, 2023
ITEM NO.1709 COURT NO.16 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 122/2017
MR. RASHMIKANT KUNDALIA & OTHERS Appellant(s)
VERSUS
UNION OF INDIA Respondent(s)
(IA No. 85428/2022 - INTERVENTION APPLICATION)
Date : 27-03-2023 This matter was called on for hearing today.
CORAM :HON'BLE MR. JUSTICE MANOJ MISRA
[IN CHAMBERS]
For Appellant(s) Mr. Vijay Kumar, AOR
For Respondent(s) Mr. Raj Bahadur Yadav, AOR
Mr. Vikrant Yadav, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Ms. Neha Anchlia, Adv.
Ms. Rosy Banerjee, Adv.
Mr. Alok Kumar, Adv.
UPON HEARING THE COUNSEL THE COURT MADE THE FOLLOWING
O R D E R
The case has been called out, none is present for the intervenor applicant. The counsel for the parties who are present state that they have not been served copy of the intervenor application.
Let the matter be listed after 3 weeks. In the meantime, copy of the intervenor application be furnished on the counsel representing the parties.
Signature Not VerifiedDigitally signed by Neetu Khajuria Date: 2023.03.29 17:46:42 IST Reason:
(RAJAN SACHDEVA) (MALEKAR NAGARAJ)
SENIOR PERSONAL ASSISTANT BRANCH OFFICER (NSH)