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[Cites 0, Cited by 0] [Section 02] [Entire Act]

Union of India - Subsection

Section 02(12) in UGC (Institutions Deemed to be Universities) Regulations, 2019

12.0Institution Deemed to be university open to All.- 12.01 Admission and employment in an Institution Deemed to be University shall be open to all citizens of India regardless of religion, race, caste, sex, place of birth or residence.