Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(4) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006 (4)All piper from sinks and wash basins inside the distillery premises shall discharge into closed drains forming part of the general drainage system of the premises.
