Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 9 in The Amending Act, 1901 9. The entry relating to the Madras Inland Customs Act, 1844 (6 of 1844), repealed by the Land Customs (Amendment) Act, 1937 (3 of 1937), s. 6 and Sch. .
