Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Dr M C Bhandari And Ors vs National Bank For Agriculture And Ors on 21 May, 2019

Author: Alok Sharma

Bench: Alok Sharma

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No.8963/2018

1.    Dr. M.C. Bhandari Son Of Late Shri Umrao Chand
      Bhandari, Resident Of Plat No. 301, Kishori Apartment, B-
      24, Prabhu Marg, Tilak Nagar, Jaipur
2.    Bhanwar Puri S/o Late Shri Rampuri, R/o 3 Devi Path
      Near Reserve Bank Of India Kanota Bagh Tonk Road
      Jaipur
3.    Narendra Singh Yadav S/o Shri Takhat Singh Yadav, R/o
      Radha Bhawan, 195/30, Shyam Gali, Hathi Bhata, Ajmer
4.    Kailash Chandra S/o Shri L.r. Wadhwa, R/o A-494-C,
      Malviya Nagar, Jaipur
5.    M.c. Kacholia S/o Shri G.c. Kacholia, R/o 5-B, Gopinath
      Purohit Garden, Gopinath Marg, Jaipur
6.    Govindram Kejriwal S/o Shri Deokinandan Kejriwal, R/o
      219, Shivshakti Paradise, Central Spine, Vidyadhar Nagar,
      Jaipur
7.    S.m. Mehta S/o Late Shri Johri Mal Mehta, R/o 42, Indira
      Nagar, Jaipur
8.    Inder Narain Khanna S/o Shri Padam Narain Khanna, R/o
      615, Draun Path, Vidyut Nagar-A, Ajmer Road, Jaipur
9.    Sudhir Kumar Bhatnagar S/o Shri Shyam Bihari Lal
      Bhatnagar, R/o 2604, Southern Heights, Haldi Ghati Marg,
      Pratap Nagar, Jaipur
10.   G.c. Jain S/o Shri Choutmal Jain, R/o 4-S-21, Jawahar
      Nagar, Jaipur
11.   M.s. Choudhary S/o Shri Rishal Singh Choudhary, R/o
      82/7 Arawali Marg, Mansarovar, Jaipur
12.   Ramesh Chandra S/o Shri L.r. Wadhwa, R/o 53/38, Vt
      Road, Mansarovar, Jaipur
13.   Kamlesh Kumar Vashistha S/o Shri Ghasi Lal Vashistha,
      R/o B-92, Saket Colony, Adarsh Nagar, Jaipur
14.   Kalu Ram Meena S/o Shri Parmanand Meena, R/o 94/4
      Pratap Nagar, Sanganer, Jaipur
15.   Duli Chand S/o Shri Megha Ram, R/o 112, Jagdishpura,
      Heerapura, Jaipur
16.   Gokul Chand Jarwal S/o Shri Basanti Lal, R/o 64,


                   (Downloaded on 29/06/2019 at 02:56:07 AM)
                                           (2 of 3)                  [CW-8963/2018]


        Ambedkar Nagar, Imli Phatak, Jaipur
17.     Ashok Harish Chandra Dave S/o Shri Harish Chandra
        Dave, R/o 12, Ganesh Vihar, Jagatpura Road, Jaipur
18.     S.n. Vyas S/o Late Shri Gangadas Vyas, R/o D-472,
        Muralidhar Vyas Nagar, Bikaner
19.     R.s. Kochhor S/o Shri Amar Singh, R/o 9, Rfc Colony, Sirsi
        Road, Jaipur
20.     S.d. Mishra S/o Late Shri B.r. Mishra, R/o H-63, Golden
        Domes, Jagatpura, Jaipur
21.     Rajendra Kumar Vyas S/o Shri Prabhu Lal Vyas, R/o
        8/239, Malviya Nagar, Jaipur
                                                                   ----Petitioners
                                     Versus
1.      The National Bank For Agriculture And Rural Development
        National Bank , Through Its Chairman, Head Office At C-
        24, G-Block, Bandra Kurla Complex, Bandra East, Mumbai
        - 400051, Maharashtra.
2.      The Secretary, Department Of Financial Services, Ministry
        Of Finance, Government Of India, Jeevan Deep Building,
        Sansad Marg, New Delhi -110001.
3.      The National Bank for Agriculture and Rural Development,
        Regional Office,3, Nehru Place, Jaipur - 3
                                                                 ----Respondents

For Petitioner(s) : Mr.Prem Krishan Sharma with Mr.Devkrishna Purohit HON'BLE MR. JUSTICE ALOK SHARMA Order 21/05/2019 Counsel for the petitioners seeks permission to withdraw the petition with liberty to each of the petitioners to file individual representations to the Chairman, NABARD ventilating their grievance with regard to the pension payable to each of them (Downloaded on 29/06/2019 at 02:56:07 AM) (3 of 3) [CW-8963/2018] as superannuated employees of the organization strictly in terms of the National Bank for Agriculture and Rural Development Pension Regulations, 1993.

Permission as sought is granted.

The petition stands dismissed as withdrawn with liberty as prayed for.

In the event of the representation/s are being so filed by each of the petitioners, the Chairman, NABARD is directed to address them by a speaking order within three months of their filing.

(ALOK SHARMA), J Himanshu Soni /375/3 (Downloaded on 29/06/2019 at 02:56:07 AM) Powered by TCPDF (www.tcpdf.org)