Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court - Kohima

Shri T. Peter vs State Of Nagaland And 31 Ors on 6 March, 2026

                                Page No.# 1/5

GAHC020002922025




                      THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                         KOHIMA BENCH

                     Case No. : WP(C)/94/2025

         SHRI T. PETER
         SON OF LATE Y. TUNU, R/O ZIPHU VILLAGE, MELURI, NAGALAND



         VERSUS

         STATE OF NAGALAND AND 31 ORS
         THROUGH THE COMMISSIONER ABD SECRETARY, SOIL AND
         WATER CONSERVATION DEPT, NAGALAND KOHIMA

         2:THE COMMISSIONER AND SECRETARY
          P AND AR DEPT. NAGALAND KOHIMA

         3:THE DIRECTOR
          DEPT. OF SOIL AND WATER CONSERVATION
          NAGALAND KOHIMA

         4:SHRI T. KHALIBA
          HANDYMAN (GRADE IV) NON GAZETTED UNDER THE
         ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
         CONSERVATION
          NAGALAND KOHIMA

         5:SHRI SUMONTHUNG
          HANDYMAN ASSIGNED DRIVER (CLASS IV) NON GAZETTED
         UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
         WATER CONSERVATION
          NAGALAND KOHIMA

         6:SMTI. ADANGNARO JAMIR
          LDA CUM COMPUTER ASSISTANT (CLASS III) NON GAZETTED
         UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
                       Page No.# 2/5

WATER CONSERVATION
NAGALAND KOHIMA

7:SHRI ANGUTOVI K SHOHE
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

8:SHRI KHRIESANEIZO CHADI
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

9:SHRI VITAO N ZHOLIA
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

10:SMTI. LUTHSANGLA S YIMCHUNGER
 LDA CUM COMPUTER ASSISTANT(DISTRICT) (CLASS III) NON
GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

11:SHRI V AROLI SANGTAM
 CHOWKIDAR (CLASS IV) NON GAZETTED
 HEAD QUARTER AT DSCO OFFICE DIMAPUR UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

12:SHRI THSIOLI
 MALI (CLASS IV) NON GAZETTED
 UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
WATER CONSERVATION
 NAGALAND KOHIMA

13:SMTI CHIBILA
 PEON (CLASS IV) NON GAZETTED
 HEAD QUARTER AT SDO (SC) OFFICE MELURI
 UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL AND
WATER CONSERVATION
 NAGALAND KOHIMA

14:SHRI CHUMTSASE Y
                       Page No.# 3/5

MECHANIC HELPER (CLASS IV)
NON GAZETTED UNDER THE ESTABLISHMENT OF DIRECTORATE
OF SOIL AND WATER CONSERVATION
NAGALAND KOHIMA

15:SHRI BUMIN
 CHOWKIDAR (CLASS IV) NON GAZETTED AT DSCO (SC) OFFICE
TUENSANG UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

16:SHRI Y. BAMO MONGBA CHANG
 MTS (CLASS IV) NON GAZETTED AT DSCO (SC) OFFICE
TUENSANG UNDER THE ESTABLISHMENT OF DIRECTORATE OF
SOIL AND WATER CONSERVATION
 NAGALAND KOHIMA

17:SHRI RUMBENTHUNG N MURRY
 CHOWKIDAR (MTS) CLASS IV NON GAZETTED AT DSCO OFFICE
WOKHA UNDER THE ESTABLISHMENT OF DIRECTORATE OF SOIL
AND WATER CONSERVATION
 NAGALAND KOHIMA

18:SHRI A YANGTSACHO SANGTAM
 PEON MTS CLASS IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

19:SHRI KUNGYANGSE L SANGTAM
 CHAINMAN MTS CLASS IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

20:SHRI LITSABA Y. THONGER
 CHAINMAN MTS GRADE IV AT DIRECTORATE OFFICE UNDER THE
ESTABLISHMENT OF DIRECTORATE OF SOIL AND WATER
CONSERVATION
 NAGALAND KOHIMA

21:SHRI S. LIKHASE SANGTAM
 HANDYMAN MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

22:SHRI A
                       Page No.# 4/5

TIABA SANGTAM
HANDYMAN MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
NAGALAND KOHIMA

23:SHRI HIKUTO ACHUMI
 MECHANIC HELPER MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

24:SHRI SHANTHUNGO K EZUNG
 MECHANIC HELPER MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

25:SHRI TEMJENNUKSHI
 MNECHANIC HELPER MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

26:SHRI MONGCHON N
 MTS CLASS IV AT SDO OFFICE NOKLAK UNDER THE
ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

27:SHRI TEPULORHE KHANYO
 MTS GRADE IV
AT THE DIRECTORATE OFFICE UNDER THE ESTABLISHMENT OF
SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

28:SHRI AYIMMERI
 MTS CLASS IV NON GAZETTED AT DSCO OFFICE MOKOKCHUNG
UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

29:SMTI MANSHOM WANGSHU
 MTS CLASS IV NON GAZETTED AT DSCO OFFICE MOKOKCHUNG
 UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
 NAGALAND KOHIMA

30:SHRI IMLIRENBA IMCHEN
 MTS CLASS IV NON GAZETTED AT SDO SC OFFICE
CHANGTONGYA UNDER THE ESTABLISHMENT OF SOIL AND
                                     Page No.# 5/5

            WATER RESOURCES
            NAGALAND KOHIMA

            31:SHRI NGUJUSIE
             MTS CLASS IV NON GAZETTED AT DSCO OFFICE WOKHA GRADE
            IV
             UNDER THE ESTABLISHMENT OF SOIL AND WATER RESOURCES
             NAGALAND KOHIMA

            32:SMTI WODANGBENI KIKON
             MTS CLASS IV
             NON GAZETTED AT DSCO OFFICE WOKHA GRADE IV UNDER THE
            ESTABLISHMENT OF SOIL AND WATER RESOURCES
             NAGALAND KOHIM

Advocate for the Petitioner : MOA JAMIR, K SHIJOH,GRACE I NAMGI,IMTI
CHANG,ROSEMARY KIKON,SHISA JAMIR,T.METSIEO,THEJANUO METHA,R
MERE,M SOLO,Y HUMTSOE,M JEMU

Advocate for the Respondent : ,

                                   BEFORE
                        HONBLE MR JUSTICE KARDAK ETE

                                  ORDER

06.03.2026 Mr. N. Longkumer, learned counsel submits that he has instruction to appear on behalf of respondent Nos. 4, 5 and 7 to 32, for which he would be filing his power within 2 (two) days and prays for listing of the matter after 3 (three) weeks so as to enable him to file affidavit-in-opposition.

Mr. Imti Chang, learned counsel for the petitioner and Mr. Y. Ajungli Sangtam, learned Government Advocate for the State respondents are present.

JUDGE Comparing Assistant