Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(vi) in The Schools of Planning and Architecture Statutes, 2016 (vi)The regular employees appointed on or after 01st January, 2004 shall be governed by the new Pension scheme announced by the Government of India.
