Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Madhya Pradesh - Subsection Section 45(e) in The M.P. Factories Rules, 1962 (e)every "water centre" shall be maintained in a clean and orderly condition, and shall be in charge of a suitable person who shall distribute the water. Such person shall be provided with clean clothes while on duty.
