Section 67(2)(iii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(2)(iii) in Income Tax Rules, 1962

(iii)the expression "Infrastructure" for the purposes of sub-clause (f) of clause (ii) of the Table shall have the meaning as referred to in Notification dated 2nd March, 2015 (F No 11/14/2013-PR) of Department of Financial Services.

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Union of India - Subsection

Section 67(2)(iii) in Income Tax Rules, 1962